Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(1)(a) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (a)who is dismissed or removed or whose services are otherwise terminated or who is reduced in rank, by the order passed by the Management; or