Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] Union of India - Subsection Section 10(2)(q) in The Export-Import Bank Of India Act, 1981 (q)undertaking and financing of research, surveys, techno-economic or any other study in connection with the promotion and development of international trade;