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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Himachal Pradesh - Subsection

Section 70(2)(b) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(b)the Water (Prevention and Control of Pollution) Act, 1974 and rules framed thereunder;