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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)If the members are not unanimous or if the Chairperson thinks that a discussion at meeting is necessary, the matter shall be discussed at a meeting of the Commission.