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Bengal Presidency - Section

Section 524 in Police Regulations, Bengal , 1943

524. Stock and materials for preservation of viscera.

- Stock and materials required for the preservation of viscera, etc., for chemical analysis in connection with criminal cases are parts of the medical stores which are kept at every district and subdivision. The charge for upkeep is debitable to the Medical Department, but the cost of packing and despatch of viscera shall be borne by the Law and Justice Budget.VII. - Court malkhana and custody of property.