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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(10)(c) in Telangana Panchayat Raj Act, 2018

(c)For allotting the offices by rotation to the Scheduled Tribes, Scheduled Tribes (women), Scheduled Castes, Scheduled Castes (women), Backward Classes, Backward Classes (women), Unreserved and Unreserved (women) shall be treated as separate categories: