Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(1) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957 (1)So far as possible, land of the same quality and value as may have been acquired from a displaced agriculturist shall be allotted to him.
