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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3) in The Tamil Nadu Admission In Professional Educational Institution Act, 2006

(3)In cases where more than one student have got the same marks in the common merit list, the inter-se-merit among such students shall be determined in such manner as may prescribed.