Himachal Pradesh High Court
Joginder Pal Sharma vs . Nirmal Sharma on 10 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Joginder Pal Sharma vs. Nirmal Sharma FAO(FC) No. 55 of 2021 10.05.2022 Present: Ms. Suman Thakur, Advocate, for the appellant.
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Learned counsel for the appellant prays for and is granted two weeks' time to file an appropriate application.
List on 24.05.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) r Judge May 10, 2022 (sanjeev) ::: Downloaded on - 11/05/2022 20:06:36 :::CIS