Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Goa - Subsection Section 60(b) in The Goa, Daman and Diu Irrigation Act, 1973 (b)stating that the provisions of this Part applies to the canal so notified from the date of the notification published under sub-section (3) of section 59; and
