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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

Greater Bengaluru City Corporation -

Section 15(5)(iv) in Rai Technology University, Bangalore Act, 2012

(iv)to appoint or re-appoint or terminate the appointment of the Vice-Chancellor, in accordance with the provisions of this Act and the Statutes;