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[Cites 0, Cited by 7] [Entire Act]

State of Tamilnadu - Section

Section 89A in The Tamil Nadu Co-Operative Societies Act, 1983

89A.

[xxx] [Section 89-A was inserted by the Tamil Nadu Co-operative Societies (Amendment) Act 2001 (Tamil Nadu Act 12 of2001), subsequently omitted by the Tamil Nadu Co-operative Societies (Second Amendment) Act, 2006 (Tamil Nadu Act 21 of 2006).]