Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs Zte Corporation on 27 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.19 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24454/2017
(Arising out of impugned final judgment and order dated 24-01-2017
in ITA No. 908/2016 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 2 Petitioner(s)
VERSUS
ZTE CORPORATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.123259/2017-CONDONATION OF DELAY
IN FILING and IA No.123261/2017-CONDONATION OF DELAY IN REFILING)
Date : 27-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mrs. Anil Katiyar, AOR
Mr. Manish Pushkarna, Adv.
Mr. Arijit Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No.18311/2017.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.12.01 17:01:27 IST Reason: