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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(3) in The Dadra and Nagar Haveli Excise Regulation, 2012

(3)The Administrator or the Excise Commissioner or the Deputy Commissioner, as the case may be, may by an order, also withdraw from any officer or person any or all the powers so delegated.