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Union of India - Section

Section 35 in Coking Coal Mines (Nationalisation) Act, 1972

35. Power to remove difficulties:-

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty :Provided that no such order shall be made after the expiry of a period of two years from the date of assent.