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State of Chattisgarh - Section

Section 274 in The Chhattisgarh Municipalities Act, 1961

274. Duties of Council in respect of diseases among cattle, sheep or goats.

- If in any Municipality any infectious disease amongst cattle, sheep or goats breaks out or if the introduction of any such disease appears to be likely, the Council shall take all such measures as it deems necessary for the purpose of preventing meeting, mitigating or suppressing the disease or the outbreak or introduction thereof.
(11)Registration of Births, Deaths and Marriages.