Section 16B(6)(a) in The Defence Of India Act, 1971

[Cites 0, Cited by 0] [Section 16B(6)] [Section 16B] [Entire Act]

Union of India - Subsection

Section 16B(6)(a) in The Defence Of India Act, 1971

(a)in sub-section (2) of section 1, the words "except the State of Jammu and Kashmir" had been omitted and the following proviso had been inserted at the end, namely: -----

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Union of India - Subsection

Section 16B(6)(a) in The Defence Of India Act, 1971