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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(b) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(b)the manner in which an investigation is to be made in respect of an application for a licence and matters to be taken into account in granting or refusing a licence;