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Rajasthan High Court - Jaipur

Poonam Chand Bishnoi S/O Fula Ram ... vs State Of Rajasthan on 30 June, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 9360/2022

1.    Poonam Chand Bishnoi S/o Fula Ram Bishnoi, Aged About
      41 Years, Resident Of- Chata Factory Ke Pas, Rampura
      Basti, Lalgarh, Bikaner, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 07 Gb 0017.
2.    Radha Krishan S/o Bhadar Ram, Resident Of- Ward No.
      06, Sirasar, Rawatsar, Hanumangarh, Rajasthan. Owner
      Of Goods Carrier Registration No. Rj 31 Ga 5826.
3.    Radha Krishan S/o Bhadar Ram, Resident Of- Sirasar,
      Rawatsar, Ward No. 40, Hanumangarh, Rajasthan. Owner
      Of Goods Carrier Registration No. Rj 31 Ga 6771.
4.    Suresh Kumar S/o Phula Ram, Resident Of- Bhamara,
      Tara Nagar, Churu, Rajasthan. Owner Of Goods Carrier
      Registration No. Rj 10 Ga 7100.
5.    Amit Kumar Nehara S/o Vidhyadhar Nehara, Resident Of-
      Ward No. 04, Dudhwa Khara, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 10 Gb 0200.
6.    Krishan Lal S/o Jaisa Ram, Resident Of- 05, Near Mahar,
      Siyasar Chougan, Teh. Khajuwala, Bikaner, Rajasthan.
      Owner Of Goods Carrier Registration No. Rj 07 Gc 1530.
7.    Shyam Lal Bishnoi S/o Lekh Ram, Resident Of- Gali No. 4,
      Jambeshwar Mandir Ke Pass, Lalgarh, Bangla Nagar,
      Bikaner, Rajasthan. Owner Of Goods Carrier Registration
      No. Rj 49 Ga 0144.
8.    Mr. Mahaveer Singh S/o Bheru Singh, Resident Of- Ward
      No. 23, Bhabhula Sidh Colony, Hanumangarh, Rajasthan.
      Owner Of Articulated Vehicle Registration No. Rj 31 Gb
      7334.
9.    Jagdish Choudhary S/o Purna Ram Choudhary, Resident
      Of-   Meghwal     Basti,      Jeganiya        Bidavatan,   Ratangarh,
      Churu, Rajasthan. Owner Of Goods Carrier Registration
      No. Rj 44 Ga 0632.
10.   Govardhan Bhadu S/o Aasaram Bhadu, Resident Of- Ward
      No. 07, Rajera, Bikaner, Rajasthan. Owner Of Articulated
      Vehicle Registration No. Rj 07 Ge 0218.
11.   Aasin Khan S/o Nasrudeen, Resident Of- 189, Kholi Ka
      Vas, Vill. Nimali, Teh. Tijara, Alwar, Rajasthan. Owner Of


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      Dumper Registration No. Rj 40 Ga 1792.
12.   Om Prakash S/o Kana Ram, Resident Of- Jato Ki Dhani,
      Teh.     Jayal,    Nagaur,      Rajasthan.          Owner      Of   Dumper
      Registration No. Rj 21 Gb 5637.
13.   Ramu Ram S/o Kana Ram, Resident Of- Anvaliyasar, Teh.
      Jayal, Nagaur, Rajasthan. Owner Of Dumper Registration
      No. Rj 07 Gc 0497.
14.   Jitendra Singh Rajput S/o Narpat Singh Rajput, Resident
      Of- Bhojasar, Ratangarh, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 13 Ga 3576.
15.   Bhagirath Poonia S/o Maal Ram, Resident Of- Vpo Loha,
      Teh. Ratangarh, Churu, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 10 Ga 5788.
16.   Jitendra Singh Rajput S/o Narpat Singh Rajput, Resident
      Of- Bhojasar, Ratangarh, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 31 Ga 5274.
17.   Ramu Ram Choudhary S/o Khuma Ram, Resident Of-
      Bangla Nagar, Bikaner, Rajasthan. Owner Of Dumper
      Registration No. Rj 07 Gc 3289.
18.   Vikram Singh S/o Surjan Singh, Resident Of- Nuwa,
      Ratangarh,        Churu,     Rajasthan.         Owner     Of    Articulated
      Vehicle Registration No. Rj 07 Gb 2108.
19.   Shivapal Singh S/o Karan Singh, Resident Of- Ranasar
      Bikan,     Sardarshahar,         Churu,        Rajasthan.       Owner    Of
      Articulated Vehicle Registration No. Rj 07 Gb 1766.
20.   Ram Karan Nain S/o Kana Ram, Resident Of- Ward No.
      11, Ridmalsar, Bikaner, Rajasthan. Owner Of Dumper
      Registration No. Rj 07 Gc 8295.
21.   Chandan Singh S/o Shakti Singh, Resident Of- Gali No. 2,
      Rampura Basti, Bikaner, Rajasthan. Owner Of Articulated
      Vehicle Registration No. Rj 07 Gc 8973.
22.   Gyana Ram S/o Jivan Ram, Resident Of- Gunpaliya, Teh.
      Ladnun, Nagaur, Rajasthan. Owner Of Goods Carrier
      Registration No. Rj 07 Gb 2627.
23.   Jagdish Parsad Sahu S/o Ishwar Ram, Resident Of- Ward
      No. 10, Dhannasar, Teh. Rawatsar, Dist. Hanumangarh,
      Rajasthan. Owner Of Articulated Vehicle Registration No.
      Rj 49 Ga 2182.
24.   Pramod Kumar S/o Kalu Ram, Resident Of- Ward No. 03,
      Utamsinghwala,          Teh.       Hanumangarh,           Hanumangarh,

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      Rajasthan. Owner Of Articulated Vehicle Registration No.
      Rj 13 Gb 3141.
25.   Aditya Suppliers, Through Its Prithvi Singh, Resident Of-
      Randhisar Hill,sujangarh, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 44 Ga 3036.
26.   Mr. Khinwa Nath S/o Gorakh Nath, Resident Of- Vpo-
      Malasar Company Fitted, Sardarshahar, Churu, Rajasthan.
      Owner Of Goods Carrier Registration No. Rj 10 Gb 3145.
27.   Durga Dutt S/o Satya Narayan, Resident Of- Ward No. 05,
      Mokalsar, Suratgarh, Sriganganagar, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 07 Gb 8040.
28.   Sunil Kumar S/o Janak Raj, Resident Of- Ward No. 34,
      Hanumangarh        Jn.    District      Hanumangarh,        Rajasthan.
      Owner Of Articulated Vehicle Registration No. Rj 31 Ga
      8585.
29.   Shivali Rani W/o Sunil Kumar, Resident Of- Ward No. 37,
      Sangria    Road,    Hanumangarh,              Rajasthan.    Owner    Of
      Articulated Vehicle Registration No. Rj 31 Ga 9595.
30.   Sunil Kumar S/o Janak Raj, Resident Of- Shagun Palace
      Colony, Ward No. 34, Hanumangarh, Rajasthan. Owner Of
      Articulated Vehicle Registration No. Rj 31 Ga 8590.
31.   Anjali Bansal W/o Tarsem Bansal, Resident Of- Ward No.
      07, Sangria Road, Near Chuna Fatak, Hanumangarh,
      Rajasthan. Owner Of Articulated Vehicle Registration No.
      Rj 31 Ga 8723.
32.   Tarsem Bansal S/o Janak Raj Bansal, Resident Of- Chuna
      Fatak, Sangria Road, Hanumangarh, Rajasthan. Owner Of
      Articulated Vehicle Registration No. Rj 31 Ga 8595.
33.   Hatinder Kumar Bansal S/o Satish Kumar, Resident Of- St
      No. 04-A, New Grain Market, Barnala, Ward No. 38,
      Hanumangarh, Rajasthan. Owner Of Articulated Vehicle
      Registration No. Rj 31 Ga 8385.
34.   M/s Sofia Plaster Industries, Through Its Tarsem Bansal,
      Resident    Of-     Sangria        Road,        Near    Chuna    Fatak,
      Hanumangarh, Rajasthan. Owner Of Articulated Vehicle
      Registration No. Rj 31 Gb 1185.
35.   M/s Sofia Plaster Industries, Through Its Tarsem Bansal,
      Resident    Of-     Sangria        Road,        Near    Chuna    Fatak,
      Hanumangarh, Rajasthan. Owner Of Articulated Vehicle
      Registration No. Rj 31 Gb 0185.


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36.   Sonia Garg W/o Amit Garg, Resident Of- House No. 653,
      Green City, Phase-3, Bathinda, Punjab. Owner Of Goods
      Carrier Registration No. Pb 03 Aw 9395.
37.   Bink Raj S/o Des Raj, Resident Of- Channu Malout, Dist
      Sri Muktsr Sahib, Faridkot, Punjab. Owner Of Goods
      Carrier Registration No. Pb 04 Aa 9295.
38.   Iqbal Ali S/o Sekh Mohamad, Resident Of- Vpo Jajjal,
      Bathinda, District Bathinda, Punjab. Owner Of Goods
      Carrier Registration No. Pb 03 At 0657.
39.   Sri Om Logistic, Through Its Vijendra, Resident Of- Vpo
      Jajjal, District Bathinda, Punjab. Owner Of Goods Carrier
      Registration No. Pb 03 At 0557.
40.   Iqbal Ali S/o Sekh Mohammad, Resident Of- Ward No. 05,
      Gharsana, Ganganagar, Rajasthan. Owner Of Articulated
      Vehicle Registration No. Rj 13 Gb 7287.
41.   Raj Kumar S/o Hira Lal, Resident Of- Ward No. 11,
      Khariya, Beenasar, Churu, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 10 Ga 9200.
42.   Ar Traders, Through Its Prithvi Singh, Resident Of- Opp
      Suncity,   Rewari,      Haryana.         Owner       Of    Goods    Carrier
      Registration No. Hr 47 D 2209.
43.   M/s A.r Traders, Through Its Prithvi Singh, Resident Of-
      Opp. Suncity, Rewari, Haryana. Owner Of Goods Carrier
      Registration No. Hr 47 E 6952.
44.   Rajesh     Kumar     S/o     Shiv      Narayan,          Resident   Of-   1,
      Dehlawas, Rewari, Haryana. Owner Of Goods Carrier
      Registration No. Hr 63 B 8926.
45.   Amit S/o Poonam Chand, Resident Of- Vpo Sandwa, Tehsil
      Tosham, Bhiwani, Haryana. Owner Of Goods Carrier
      Registration No. Hr 61 D 2571.
46.   Tulchhi Ram S/o Jeevan Ram, Resident Of- 04, Kelania,
      Bisarsar, Hanumangarh, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 49 Ga 2956.
47.   Bhiya Ram S/o Ramu Ram, Resident Of- Ward No. 6,
      Niyasar, Rawatsar, Hanumangarh, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 31 Ga 8337.
48.   Sanjay S/o Sahi Ram, Resident Of- Gillwala, Tibbis Gov
      F52160-Godawari, Hanumangarh, Rajasthan. Owner Of
      Articulated Vehicle Registration No. Rj 07 Gb 7589.
49.   Madan Lal S/o Indrachand, Resident Of- Haldiram Pyau Ke

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      Pas, Lagar Road, Tilak Nagar, Bikaner, Rajasthan. Owner
      Of Goods Carrier Registration No. Rj 07 Ga 7589.
50.   Rukmanand S/o Boda Das, Resident Of- Ward No. 04,
      Bhojasar, Ratangarh, Churu, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 30 Ga 5501.
51.   Jaiprakash    S/o     Tiloka      Ram,       Resident    Of-    Armalsar,
      Sardarshahar, Churu, Rajasthan. Owner Of Goods Carrier
      Registration No. Rj 10 Ga 8908.
52.   Suman Ali Joiya S/o Mohd Salim, Resident Of- Ward No.
      04, Near Khunja, Hanumangarh, Rajasthan. Owner Of
      Articulated Vehicle Registration No. Rj 31 Gb 0092.
53.   Ashok Kumar Harshwal S/o Sanwarmal Nai, Resident Of-
      Ward No. 01, Garh Ke Pass, Parihara, Ratangarh, Churu,
      Rajasthan. Owner Of Goods Carrier Registration No. Rj 13
      Ga 4013.
54.   Ashok Kumar Harshwal S/o Sanwarmal Nai, Resident Of-
      Ward No. 01, Garh Ke Pass, Parihara, Ratangarh, Churu,
      Rajasthan. Owner Of Goods Carrier Registration No. Rj 23
      Ga 1581.
55.   Ramchandra Jat S/o Keshra Ram, Resident Of- Ward No.
      10, Parihara, Ratangarh, Churu, Rajasthan. Owner Of
      Dumper Registration No. Rj 44 Ga 1780.
56.   Gajanand Sharma S/o Sohan Lal, Resident Of- Ward No.
      10, Nosariya, Ratangarh, Churu, Rajasthan. Owner Of
      Dumper Registration No. Rj 44 Ga 0455.
57.   Mahaveer S/o Mukh Ram, Resident Of- Ward No. 07,
      Daniyasar,    Teh.     Rawatsar,         Hanumangarh,          Rajasthan.
      Owner Of Goods Carrier Registration No. Rj 31 Ga 8201.
58.   Prem Singh S/o Sanwal Ram, Resident Of- Pilani Khurd,
      Kk Dhani, Jhunjhunu, Rajasthan. Owner Of Goods Carrier
      Registration No. Rj 07 Gb 4868.
59.   Arjun Ram S/o Chander Prakash, Resident Of- Vpo
      Baramsar,      Teh.       Rawatsar,          District    Hanumangarh,
      Rajasthan. Owner Of Articulated Vehicle Registration No.
      Rj 31 Gb 0057.
60.   Vikram Singh S/o Jagadev Singh, Resident Of- Sadasar,
      Godawari, Teh. Sardarshahar, Churu, Rajasthan. Owner
      Of Goods Carrier Registration No. Rj 31 Ga 6357.
61.   Hetram S/o Rati Ram, Resident Of- Ward No. 2, Bisarasar,
      Rawatsar, Hanumangarh, Rajasthan. Owner Of Dumper

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      Registration No. Rj 31 Gb 2791.
62.   M/s Shree Balaji Construction Co., Through Its Ashok
      Kumar Meel, Resident Of- Salasar, Bhangiwad Road,
      Salasar, Sujangarh, Churu, Rajasthan. Owner Of Dumper
      Registration No. Rj 44 Ga 2574.
63.   Arshad Khan S/o Roshan Khan, Resident Of- C/o Kanta
      Devi, Parihara, Teh. Ratangarh, Churu, Rajasthan. Owner
      Of Goods Carrier Registration No. Rj 44 Ga 0995.
64.   Arshad Khan S/o Roshan Khan, Resident Of- Masjid Ke
      Pass, Bhutton Ka Bas, Bikaner, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 07 Gc 3553.
65.   M/s Karni Trading Company, Through Its Raju Singh,
      Resident Of- Dadaji Mandir Ke Picche, Vpo Parsneu,
      Ratangarh,     Churu,        Rajasthan.          Owner    Of      Dumper
      Registration No. Rj 44 Ga 2346.
66.   Sikander Singh S/o Ranjeet Singh, Resident Of- Rukhasar,
      Ratangarh,     Churu,       Rajasthan.         Owner     Of    Articulated
      Vehicle Registration No. Rj 44 Ga 3594.
67.   Mahavir Manda S/o Ram Narayan Manda, Resident Of-
      Vpo Balera, Sujangarh, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 44 Ga 1655.
68.   Mahavir Manda S/o Ram Narayan Manda, Resident Of-
      Vpo Balera, Sujangarh, Churu, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 44 Ga 1695.
69.   Bhim Raj S/o Lichhman, Resident Of- Nyolkhi, Teh.
      Rawatsar, District Hanumangarh, Rajasthan. Owner Of
      Goods Carrier Registration No. Rj 10 Ga 2429.
70.   Aadu Ram S/o Prithviraj, Resident Of- Ward No. 03,
      Dantaur, Bikaner, Rajasthan. Owner Of Articulated Vehicle
      Registration No. Rj 14 Gc 4308.
71.   Bhawani Singh S/o Kishan Sing, Resident Of- Ward No.
      03, Gajsukhdesar, Teh. Nokha, Bikaner, Rajasthan. Owner
      Of Dumper Registration No. Rj 02 Ga 7946.
72.   Aadu Ram S/o Prithviraj, Resident Of- Ward No. 03,
      Dantaur, Bikaner, Rajasthan. Owner Of Articulated Vehicle
      Registration No. Rj 07 Ga 9455.
73.   Tej Singh S/o Hanuman Singh, Resident Of- Vill. Rora,
      Nokha,    Bikaner,         Rajasthan.           Owner     Of      Dumper
      Registration No. Rj 50 Ga 4140.
74.   Mahesh Kumar S/o Hari Ram, Resident Of- Indra Colony,

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      Parihara, Ratangarh, Churu, Rajasthan. Owner Of Goods
      Carrier Registration No. Rj 10 Ga 2900.
75.   M/s Shree Karni Mines And Mineral, Through Its Sang
      Singh, Resident Of- Hadla Bhatiyan, Teh. Sri Kolayat,
      Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
      07 Gd 2749.
                                                                    ----Petitioners
                                   Versus
1.    State Of Rajasthan, Transport Department Of Rajasthan,
      Secretariat, Jaipur, Rajasthan, Through Secretary.
2.    Department Of Mining And Geology, Government Of
      Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
      Secretary.
3.    Regional Transport Officer, Sikar, District Sikar, Rajasthan.
4.    Regional     Transport       Officer,      Bikaner,       District     Bikaner,
      Rajasthan.
5.    Regional Transport Officer, Jodhpur, District Jodhpur,
      Rajasthan.
6.    District   Transport        Officer,       Nokha,         District     Bikaner,
      Rajasthan.
7.    District   Transport        Officer,     Phalodi,         District     Jodhpur,
      Rajasthan.
8.    District Transport Officer, Sri Ganganagar, District Sri
      Ganganagar, Rajasthan.
9.    District     Transport        Officer,         Hanumangarh,             District
      Hanumangarh, Rajasthan.
10.   District   Transport         Officer,         Churu,       District     Churu,
      Rajasthan.
11.   District   Transport       Officer,      Didwana,         District     Nagaur,
      Rajasthan.
12.   District Transport Officer, Jhunjhunu, District Jhunjhunu,
      Rajasthan.
13.   District   Transport       Officer,     Sujangarh,          District    Churu,
      Rajasthan.
14.   District   Transport        Officer,      Barmer,         District     Barmer,
      Rajasthan.
15.   District   Transport        Officer,      Balotra,        District     Barmer,
      Rajasthan.


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                                   16.      District   Transport      Officer,      Jaislmer,        District   Jaislmer,
                                            Rajasthan.
                                   17.      District Transport Officer, Nohar, District Hanumangarh,
                                            Rajasthan.
                                   18.      District   Transport       Officer,      Nagaur,         District   Nagaur,
                                            Rajasthan.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Girraj P Sharma For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 30/06/2022 Learned counsels for the respective parties submit that the issue involved in the writ petition is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petition may also be disposed of in similar terms.

Taking into consideration the contentions advanced by learned counsels for the respective parties, this writ petition is disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to this case also.

(MAHENDAR KUMAR GOYAL),J PRAGATI/s-209 (Downloaded on 30/06/2022 at 09:21:27 PM) Powered by TCPDF (www.tcpdf.org)