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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1)(f) in The Punjab Nurses Registration Act, 1932

(f)[ a register showing the name and address of each registered auxiliary nurse and midwife in Punjab] [Clause (f) added by Punjab Act 16 of 1953, Section 12(i).].