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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(a) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(a)receive or convey ganja or medicine containing ganja which is not covered and accompanied by transport pass from an officer duly empowered in this behalf, or