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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(g) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016

(g)"social boycott" means the gesture or an act, whether oral or written, of any social discrimination between the members of the community, specified in section 3;