Section 2(a) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002
(a)'Authority' means the 3 Telangana Private Medical Care Establishments Registering Authority constituted under section 4;(aa)[ 'District Level Advisory Committee' means the Committee constituted under section 5A;] [Inserted by Act No.14 of 2006.]
