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State of Punjab - Section

Section 633 in Punjab Jail Manual, 1996

633. Convicts to wear ankle rings. Certain prisoners not to be allowed out.

- Convicts other than convict-officers passed as eligible for work outside the jail shall be distinguished by a light iron ring securely riveted on the left ankle. Care must be exercised not to pass out any prisoner who has shown or is likely to possess any inclination to escape.