Himachal Pradesh High Court
Shivani Thakur vs . State Of H.P. & Others on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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Shivani Thakur vs. State of H.P. & others CWP No.7308 of 2022 18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.7308 of 2022 & CMP No.14615 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi Purpose Worker in pursuance to Employment Notice (Annexure P-1), shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:12 :::CIS