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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(1) in West Bengal Town and Country (Planning and Development) Act, 1979

(1)The State Government shall, for the purpose of carrying out the functions assigned to it under this Act constitute by notification an advisory Board to be called the West Bengal Eco-tourism Advisory Board (hereinafter referred to as the Eco-tourism Board).