Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(b) in The Gujarat Special Economic Zone Act, 2004

(b)to prepare the guidelines for the development of Zone [and for peripheral area] [Inserted by Gujarat 24 of 2007, dated 18th August 2007] with regard to land usage, floor space level, environmental provisions, safety measures and such other matters as may be directed by the State Government;