Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273A] [Entire Act] State of West Bengal - Subsection Section 273A(2) in West Bengal Municipal Corporation Act, 2006 (2)Any extension of the list, mentioned in Schedule IVA would require approval of the Standing Committee of the Cabinet on Industries, Infrastructure and Employment.
