Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 417] [Entire Act] NCT Delhi - Subsection Section 417(4) in The New Delhi Municipal Council Act, 1994 (4)The supplementary statement shall be prepared, presented, and adopted in such manner and shall provide for such matter as may be determined by the Council.
