Gujarat High Court
Union Bearings (India) Ltd vs Chhaganbhai Narshibhai Patel on 5 November, 2004
Author: A.M.Kapadia
Bench: A.M.Kapadia, D.H.Waghela
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No 1413 of 2004
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UNION BEARINGS (INDIA) LTD.
Versus
CHHAGANBHAI NARSHIBHAI PATEL
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Appearance:
1. First Appeal No. 1413 of 2004
MR VIMAL M PATEL for Appellant No.
MR YATIN SONI for Respondent No. 1
MR ASHOK H. PATEL for Respondent No. 1
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CORAM : HON'BLE MR.JUSTICE A.M.KAPADIA
and
HON'BLE MR.JUSTICE D.H.WAGHELA
Date of Order: 05/11/2004
ORAL ORDER
(Per : HON'BLE MR.JUSTICE A.M.KAPADIA) The Registrar is directed to send back R & P of Special Civil Suit No. 168 of 1996 to the learned Civil Judge (Senior Division), Rajkot at Gondal for preparing paper book. The learned Civil Judge (Senior Division) at Gondal is directed to prepare the paper book at the earliest and thereafter send the R & P together with the paper book to this Court forthwith.
(A.M. Kapadia, J.) (D.H. Waghela, J.)
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