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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(3) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(3)No elector shall vote for more candidates than there are members to be elected. If any elector votes for more candidate than there are votes, the whole voting paper shall be rejected.