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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(3)(a) in The Punjab Development of Damaged Areas Act, 1951

(a)in the case of the Trust or a person interested who was present or represented before the Collector at the time of announcement of the award, within six weeks from the date of announcement of the award: and