Orissa High Court
M/S. Jindal Thermal Power vs M/S. Quartz Infra And ..... Opposite ... on 4 September, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2600 of 2024
M/s. Jindal Thermal Power ..... Petitioner
Ltd., Kaniha
Represented By Adv. -
Mr. Prafulla Kumar
Rath (Senior Adv.), Mr.
Asit Kumar Dash
-versus-
M/s. Quartz Infra and ..... Opposite Party
Engineering Pvt. Ltd.,
Hyderabad
Represented By Adv. -
Mr. Subir Palit (Sr.
Adv.), Mr. Ashok
Kumar Panigrahi
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
04.09.2025 Order No.
13. 1. This matter is taken up through Hybrid mode.
2. List this matter along with CRLMC No.2698 of 2024.
5. Interim order passed earlier shall continue till the next date.
( Aditya Kumar Mohapatra ) Judge S.K. Rout Signature Not Verified Digitally Signed Signed by: SANTANU KUMAR ROUT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Sep-2025 14:14:10 Page 1 of 1.