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[Cites 0, Cited by 7] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4) in The Orissa House Rent Control Act, 1967

(4)It shall cease to have effect [on the 4th day of May, 1981] [Substituted by the Orissa House-rent Control (Amendment) Act, 1974 (Orissa Act 10 of 1974), Section 2, for 'On the expiry of Seven years from the date of its commencement.' w.e.f. 13th July 1974.] except as respects things done or omitted to be done before the expiration thereof and section 5 of the Orissa General Clauses Act, 1937 shall apply upon the expiry of this Act as if it had then been repealed by an Orissa Act.