Punjab-Haryana High Court
Satnarain vs Manager Tdi And Ors on 14 September, 2017
Author: Deepak Sibal
Bench: Deepak Sibal
102 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RSA No.1038 of 2015 (O&M)
Date of Decision: September 14, 2017
Satnarain
..... Appellant
Versus
The Manager, Taneja Developers and Infrastructures Limited and
others
..... Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: None.
DEEPAK SIBAL J. (ORAL)
On 27.11.2015 and 28.01.2016, there was no appearance on behalf of the appellant.
Even today the position is no different. Dismissed for non-prosecution.
September 14, 2017 (DEEPAK SIBAL)
rittu JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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