Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Satnarain vs Manager Tdi And Ors on 14 September, 2017

Author: Deepak Sibal

Bench: Deepak Sibal

102     IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                         RSA No.1038 of 2015 (O&M)
                                         Date of Decision: September 14, 2017

Satnarain
                                                                ..... Appellant

                                     Versus

The Manager, Taneja Developers and Infrastructures Limited and
others
                                                   ..... Respondents


CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL

Present:     None.

DEEPAK SIBAL J. (ORAL)

On 27.11.2015 and 28.01.2016, there was no appearance on behalf of the appellant.

Even today the position is no different. Dismissed for non-prosecution.



September 14, 2017                                    (DEEPAK SIBAL)
rittu                                                     JUDGE

        Whether speaking/reasoned          :     Yes/No

        Whether reportable                 :     Yes/No




                                1 of 1
             ::: Downloaded on - 18-09-2017 23:14:43 :::