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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

16. Powers to give directions by the Government.

- The Government may issue such directions as they may think necessary or desirable in respect of any of the matters mentioned in these rules and for distribution of assets and liabilities of the Joint Committees among the Local bodies concerned either ion the dissolution of the Joint Committee or on the withdrawal of may such Local Body from the Joint Committee.