Supreme Court - Daily Orders
Angammal vs Muthusamy on 28 August, 2014
ITEM NO.91 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 6271-6272/2014
ANGAMMAL & ORS Petitioner(s)
VERSUS
MUTHUSAMY Respondent(s)
Date : 28/08/2014 These petitions were called on for hearing
today.
For Petitioner(s) Mr. Y. Aryagiri,Adv.
Mr. P. Ramesh ,Adv.
For Respondent(s) Mr. Satish Kumar,Adv.
Mr. Vimal Pani,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Satish Kumar, Ld. Advocate has appeared on behalf of the respondent. He seeks and is given four weeks time to file the vakalatnama and the counter affidavit.
List again on 14.11.2014.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.08.30 10:13:49 IST Reason: