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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(4)(v) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

(v)repeat, in substance, a question already answered or to which an answer has been refused;