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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(4)[ The Sectoral Sub-Committee, the Project Implementation Committee or any other committee called by any other name, constituted by the Board under this Act, will be subordinate to the Board and will carry the functions delegated to them by the Board.] [Substituted by Punjab Act No. 22 of 2003.]