Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(f) in Sikkim Land Act, 2014 (f)"Rights" means the Rights as may have accrued at the time of settlement by the order of the authority of the Government;
