Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(1)(j) in Mizoram Cooperative Societies Act, 2006

(j)undertake such other subjects and matters necessary for the effective performance of the co-operative including functions as delegated by the general body;