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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(y) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(y)"potential member" means a person who does need the core services being offered by a co-operative, and is eligible to be a member of that co-operative, but has not yet applied for membership;