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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(5)(a) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(a)as might prejudice the security or defence or international relations of India (including India's relations with the Government of any other country or with any international organisation), or the investigation or detection of crime; or