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State of Maharashtra - Section

Section 91 in Maharashtra Public Universities Act, 2016

91. Sports and extracurricular activities.

- The university shall frame appropriate Statutes, Ordinances and Regulations to ensure that the students selected to represent their classes, colleges or the university, as the case may be, for sports, culture and all other extra-curricular activities are selected entirely on the basis of merit, through open merit competition alone and on no other basis.