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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Telangana - Subsection

Section 81(o) in Telangana District Boards Act, 1955

(o)the afforestation, in co-operation with or on the advice of the Forest Department of any waste or other lands, to prevent erosion, to increase the local supply of fuel or to provide green manure;