M/S Iris Computers Ltd., vs M/S Askari Infotech Pvt Ltd on 1 March, 2012

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Karnataka High Court

M/S Iris Computers Ltd., vs M/S Askari Infotech Pvt Ltd on 1 March, 2012

Equivalent citations: 2012 CRI. L. J. (NOC) 575 (KAR.), 2012 (2) AIR KAR R 406 2012 ACD 655 (KAR), 2012 ACD 655 (KAR)

Bench: N.Ananda

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BETWEEN: « 1' '

M/s.Iris Comguiers Ltd.

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