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State of Maharashtra - Section

Section 11 in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

11. Vacation of membership.

- If a non-official Member, -
(a)becomes subject to any of the disqualifications mentioned in section 9, or
(b)is absent without the permission of the Board from all meetings of the board for a period of two successive months,
he shall cease to be a member.