Section 74(2)(c) in Haryana Urban Development Authority Act, 1977

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State of Haryana - Subsection

Section 74(2)(c) in Haryana Urban Development Authority Act, 1977

(c)show every area in the [sector/zone] [Substituted for the word 'sector' by Haryana Act No. 23 of 2004.] which may, in the opinion of the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.], be required to be declared for development or re-development; and

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State of Haryana - Subsection

Section 74(2)(c) in Haryana Urban Development Authority Act, 1977