Himachal Pradesh High Court
The Managing Director L.R. Group Of ... vs . Anil Pundir on 16 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
The Managing Director L.R. Group of Institute vs. Anil Pundir .
RSA No.57 of 2021 16.09.2022 Present Mr. Ajay Shandil, Advocate for the appellants.
Ms. Kanta Thakur, Advocate, for the respondent.
List before appropriate Bench after two weeks, as prayed for by learned counsel for the parties.
16th September, 2022
(shankar)
to (Sandeep Sharma)
Judge
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