Section 4(1)(a) in The U.P. Forests Corporation Act, 1974

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. Forests Corporation Act, 1974

(a)five members to be appointed by the State Government from amongst the officers serving under it, one of whom shall be appointed as the Managing Director of the Corporation; and

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State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. Forests Corporation Act, 1974